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Mahipal Singh Verma vs State Of U.P. And Another
2011 Latest Caselaw 2815 ALL

Citation : 2011 Latest Caselaw 2815 ALL
Judgement Date : 18 July, 2011

Allahabad High Court
Mahipal Singh Verma vs State Of U.P. And Another on 18 July, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 39191 of 2011
 

 
Petitioner :- Mahipal Singh Verma
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- Gulab Chandra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.

List in the week commencing 23.8.2011.

Order Date :- 18.7.2011

OP

 

 

 
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