Man Singh Lodhi vs State Of U.P.
2011 Latest Caselaw 2741 ALL

Citation : 2011 Latest Caselaw 2741 ALL
Judgement Date : 14 July, 2011

Allahabad High Court

Man Singh Lodhi vs State Of U.P. on 14 July, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 18062 of 2011
 

 
Petitioner :- Man Singh Lodhi
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Santosh Shukla
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Learned AGA prays for and is granted three weeks time to file counter affidavit.

Rejoinder affidavit, if any, may be filed within two weeks thereafter.

List thereafter.

Order Date :- 14.7.2011

Gss

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