C/M Dharma Samaj Degree College ... vs State Of U.P. And Others
2011 Latest Caselaw 2698 ALL

Citation : 2011 Latest Caselaw 2698 ALL
Judgement Date : 12 July, 2011

Allahabad High Court

C/M Dharma Samaj Degree College ... vs State Of U.P. And Others on 12 July, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 37584 of 2011
 

 
Petitioner :- C/M Dharma Samaj Degree College And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Prabhakar Awasthi
 
Respondent Counsel :- C.S.C.,M.K. Gupta,Neeraj Tripathi,V.K. Singh
 

 
Hon'ble V.K. Shukla,J.

On the matter being taken up, it is informed at the Bar that in the present case, order passed by Chancellor is subject matter of challenge, as such matter is cognizable by Division Bench. In such a situation and in this background, Stamp Reporter is directed to submit fresh report, and in accordance with that list this matter as fresh case on Friday before appropriate Bench.

Order Date :- 12.7.2011

SRY

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