Surendra Narayan Sharma vs State Of U.P. And Others
2011 Latest Caselaw 2528 ALL

Citation : 2011 Latest Caselaw 2528 ALL
Judgement Date : 6 July, 2011

Allahabad High Court

Surendra Narayan Sharma vs State Of U.P. And Others on 6 July, 2011

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 36033 of 2011
 

 
Petitioner :- Surendra Narayan Sharma
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Dhirendra Pratap Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Dilip Gupta,J.

Learned Standing Counsel appearing for the respondents prays for and is granted six weeks' time to file a counter affidavit. Rejoinder affidavit, if any, may be filed within four weeks thereafter.

List this petition for admission/hearing in the week commencing 5th September, 2011.

Order Date :- 6.7.2011

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