Citation : 2011 Latest Caselaw 2527 ALL
Judgement Date : 6 July, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 959 of 2011 Petitioner :- Manager, Icici Lombard General Insurance Co. Ltd. Respondent :- Smt. Rumali Devi And Others Petitioner Counsel :- Amit Manohar Respondent Counsel :- Suresh Singh Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
On the request of counsel for the appellant, put up this case as a fresh case on 14.7.2011. In the meantime, certificate of deposit may be filed.
Order Date :- 6.7.2011
NS
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