Jag Prasad Misra S/O Late Ram ... vs State Of U.P. Thru Principal ...
2011 Latest Caselaw 2466 ALL

Citation : 2011 Latest Caselaw 2466 ALL
Judgement Date : 4 July, 2011

Allahabad High Court

Jag Prasad Misra S/O Late Ram ... vs State Of U.P. Thru Principal ... on 4 July, 2011

Bench: Devi Prasad Singh, S.C. Chaurasia




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- SERVICE BENCH No. - 262 of 2011
 

 
Petitioner :- Jag Prasad Misra S/O Late Ram Sumiran Misra
 
Respondent :- State Of U.P. Thru Principal Secretary Education & Ors.
 
Petitioner Counsel :- N.K. Pandey
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble S.C. Chaurasia,J.

Submission of learned standing counsel is that record has not been received.

List on 21.7.2011 to enable him to produce record.

Order Date :- 4.7.2011

Rajneesh AR-PS)

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