Lucknow Development Authority ... vs Ishwardeen & Anr.
2011 Latest Caselaw 2430 ALL

Citation : 2011 Latest Caselaw 2430 ALL
Judgement Date : 4 July, 2011

Allahabad High Court

Lucknow Development Authority ... vs Ishwardeen & Anr. on 4 July, 2011

Bench: Devi Prasad Singh, S.C. Chaurasia




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- FIRST APPEAL No. - 113 of 2005
 

 
Petitioner :- Lucknow Development Authority Thru Secy.
 
Respondent :- Ishwardeen & Anr.
 
Petitioner Counsel :- Krishna Chandra
 
Respondent Counsel :- G.S. L. Verma
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble S.C. Chaurasia,J.

List in the next week as prayed.

Order Date :- 4.7.2011

Rajneesh AR-PS)

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