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Kisan Majdoor Uchhatar Madhyamik ... vs State Of U.P. Thru Secy. And Others
2011 Latest Caselaw 6605 ALL

Citation : 2011 Latest Caselaw 6605 ALL
Judgement Date : 20 December, 2011

Allahabad High Court
Kisan Majdoor Uchhatar Madhyamik ... vs State Of U.P. Thru Secy. And Others on 20 December, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 68268 of 2011
 

 
Petitioner :- Kisan Majdoor Uchhatar Madhyamik Vidyalaya And Another
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- Ramesh Upadhyaya
 
Respondent Counsel :- C.S.C.,Satish Chandra Mishra
 

 
Hon'ble Rajes Kumar,J.

In Writ Petition No. 38974 of 2011, Sri Yogish Kumar Saxena, Advocate appears on behalf of respondent no. 7. His name is not shown in the list.

Put up day after tomorrow (22.12.2011) showing the name of Sri Yogish Kumar Saxena as counsel for the respondent. Learned counsel for the petitioner may inform Sri Yogish Kumar Saxena about the date.

Order Date :- 20.12.2011

OP

 

 

 
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