Smt. Sabita Dubey vs The State Of U.P. And Others
2011 Latest Caselaw 6564 ALL

Citation : 2011 Latest Caselaw 6564 ALL
Judgement Date : 16 December, 2011

Allahabad High Court

Smt. Sabita Dubey vs The State Of U.P. And Others on 16 December, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 29738 of 2009
 

 
Petitioner :- Smt. Sabita Dubey
 
Respondent :- The State Of U.P. And Others
 
Petitioner Counsel :- Radha Kant Ojha
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

List in the next cause list.

Order Date :- 16.12.2011

SRY

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