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Ashok Kumar vs State Of U.P.
2011 Latest Caselaw 6400 ALL

Citation : 2011 Latest Caselaw 6400 ALL
Judgement Date : 8 December, 2011

Allahabad High Court
Ashok Kumar vs State Of U.P. on 8 December, 2011
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 2744 of 2010
 

 
Petitioner :- Ashok Kumar
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Vinay Kumar Srivastava,Abhishek Srivastava
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

List in the next cause list with report as to service of notice on respondent No.5.

Order Date :- 8.12.2011

SRY

 

 

 
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