Akhila Nand Upadhyay vs State Of U.P. And Others
2011 Latest Caselaw 6341 ALL

Citation : 2011 Latest Caselaw 6341 ALL
Judgement Date : 5 December, 2011

Allahabad High Court

Akhila Nand Upadhyay vs State Of U.P. And Others on 5 December, 2011

Bench: Sunil Ambwani, Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 66720 of 2011
 

 
Petitioner :- Akhila Nand Upadhyay
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Shashi Nandan,Abhishek Srivastava
 
Respondent Counsel :- C.S.C.,Amit Dubey
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Manoj Misra,J.

Shri Amit Dubey seeks some more time to take instructions.

Let the matter be listed in the additional cause list on 15.12.2011.

By that time either Shri Amit Dubey will complete his instructions or file counter affidavit.

Order Date :- 5.12.2011

RKP

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