Virendra Kumar Goyal vs State Of U.P. & Others
2011 Latest Caselaw 6327 ALL

Citation : 2011 Latest Caselaw 6327 ALL
Judgement Date : 5 December, 2011

Allahabad High Court

Virendra Kumar Goyal vs State Of U.P. & Others on 5 December, 2011

Bench: Sunil Ambwani, Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 69774 of 2011
 

 
Petitioner :- Virendra Kumar Goyal
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- V.D. Dubey
 
Respondent Counsel :- C.S.C.,P.N. Singh
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Manoj Misra,J.

As prayed by learned counsel for the petitioner, put up on day after tomorrow in the additional cause list.

Order Date :- 5.12.2011

RKP

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