Smt. Kamla Devi vs Union Of India & Others
2011 Latest Caselaw 6293 ALL

Citation : 2011 Latest Caselaw 6293 ALL
Judgement Date : 2 December, 2011

Allahabad High Court

Smt. Kamla Devi vs Union Of India & Others on 2 December, 2011

Bench: Sunil Ambwani, Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 69436 of 2011
 

 
Petitioner :- Smt. Kamla Devi
 
Respondent :- Union Of India & Others
 
Petitioner Counsel :- Om Prakash-I
 
Respondent Counsel :- A.S.G.I.
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Manoj Misra,J.

The office of the Assistant Solicitor General of India, High Court, Allahabad has accepted notice on behalf of Union of India. Shri Devendra Kumar appears for all the respondents. He is allowed four weeks' to file counter affidavit. The petitioner will have one week thereafter to file rejoinder affidavit.

List on 10.1.2012.

Order Date :- 2.12.2011

RKP

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