Munni Devi And Another vs State Of U.P. And Others
2011 Latest Caselaw 6261 ALL

Citation : 2011 Latest Caselaw 6261 ALL
Judgement Date : 1 December, 2011

Allahabad High Court

Munni Devi And Another vs State Of U.P. And Others on 1 December, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 57791 of 2011
 

 
Petitioner :- Munni Devi And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Vijay Gautam
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

In the application, the petitioner prays for withdrawal of Writ Petition No. 57791 of 2011. The said writ petition has already been dismissed on 20.10.2011. Therefore, the application is misconceived and is accordingly rejected.

Order Date :- 1.12.2011

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