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Annapurna Sahani vs State Of U.P. And Another
2011 Latest Caselaw 4201 ALL

Citation : 2011 Latest Caselaw 4201 ALL
Judgement Date : 29 August, 2011

Allahabad High Court
Annapurna Sahani vs State Of U.P. And Another on 29 August, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 39262 of 2011
 

 
Petitioner :- Annapurna Sahani
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- K.N.Mishra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Counter affidavit filed today, the same may be placed on record.

Put up along with the record of Writ Petition No. 49260 of 2011 on 2.9.2011.

Till then interim order shall continue.

Order Date :- 29.8.2011

OP

 

 

 
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