Abbas @ Bhoora vs State Of U.P.
2011 Latest Caselaw 4127 ALL

Citation : 2011 Latest Caselaw 4127 ALL
Judgement Date : 25 August, 2011

Allahabad High Court

Abbas @ Bhoora vs State Of U.P. on 25 August, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 21882 of 2011
 

 
Petitioner :- Abbas @ Bhoora
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- R.B. Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Parcha filed by Sri Mohd. Aslam Ansari on behalf of complainant is taken on record.

As prayed put up this case on 30.8.2011 as fresh.

Order Date :- 25.8.2011

Gss

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