Smt. Mamta Mishra vs State Of U.P.
2011 Latest Caselaw 4073 ALL

Citation : 2011 Latest Caselaw 4073 ALL
Judgement Date : 24 August, 2011

Allahabad High Court

Smt. Mamta Mishra vs State Of U.P. on 24 August, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 21734 of 2011
 

 
Petitioner :- Smt. Mamta Mishra
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Lav Srivastava,V.P. Srivastava
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Parcha filed by Sri Manish Tiwary for the complainant is taken on record.

As prayed put up this case on 29.8.2011 as fresh showing the name of learned counsel for the parties.

Order Date :- 24.8.2011

Gss

Download the LatestLaws.com Mobile App