Uttar Pradesh Gram Panchayat ... vs State Of U.P. And Others
2011 Latest Caselaw 4044 ALL

Citation : 2011 Latest Caselaw 4044 ALL
Judgement Date : 23 August, 2011

Allahabad High Court

Uttar Pradesh Gram Panchayat ... vs State Of U.P. And Others on 23 August, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 47130 of 2011
 

 
Petitioner :- Uttar Pradesh Gram Panchayat Adhikari Sangh,Pilibhit & Anr.
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- C.P.Gupta,Keshari Nath Tripathi
 
Respondent Counsel :- C.S.C.,C.B.Verma,R.L.Verma
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel prays for and is granted three weeks time to file counter affidavit. Rejoinder affidavit may be filed within one week thereafter.

List in the week commencing 26.9.2011

Order Date :- 23.8.2011

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