Smt.Nazma Begum vs Additional District Judge Hardoi ...
2011 Latest Caselaw 4019 ALL

Citation : 2011 Latest Caselaw 4019 ALL
Judgement Date : 23 August, 2011

Allahabad High Court

Smt.Nazma Begum vs Additional District Judge Hardoi ... on 23 August, 2011

Bench: S.C. Chaurasia




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- MISC. SINGLE No. - 7430 of 2010
 

 
Petitioner :- Smt.Nazma Begum
 
Respondent :- Additional District Judge Hardoi And Others
 
Petitioner Counsel :- Shyam Mohan
 
Respondent Counsel :- Manish Kumar,Aschaudhary,Izhar Siddiqui,Mohd.Azam Siddiqui
 

 
Hon'ble S.C. Chaurasia,J.

Learned counsel for the petitioner prays for and is granted one week's further time to file rejoinder affidavit.

Interim order, if any, is extended till the next date of listing.

List thereafter.

Order Date :- 23.8.2011

Manish/

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