Oriental Insurance Co. Ltd. vs Guru Charan Singh & Others
2011 Latest Caselaw 3722 ALL

Citation : 2011 Latest Caselaw 3722 ALL
Judgement Date : 11 August, 2011

Allahabad High Court

Oriental Insurance Co. Ltd. vs Guru Charan Singh & Others on 11 August, 2011

Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 776 of 2003
 

 
Petitioner :- Oriental Insurance Co. Ltd.
 
Respondent :- Guru Charan Singh & Others
 
Petitioner Counsel :- Amaresh Sinha
 
Respondent Counsel :- M.R. Jaiswal,Satish Kumar Mishra
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

Civil Misc. Application No. 110062 of 2011

The aforementioned application has been filed, inter-alia, praying that the paper book being filed by the appellant be accepted. The office report dated 10.8.2011 shows that the necessary copies of the paper book have been filed on behalf of the appellant. Let the same be placed on record. The aforementioned application stands disposed of accordingly.

The paper book on behalf of the respondents may be filed within two months.

List thereafter.

Order Date :- 11.8.2011