Shyam Lal vs State Of U.P.
2011 Latest Caselaw 3721 ALL

Citation : 2011 Latest Caselaw 3721 ALL
Judgement Date : 11 August, 2011

Allahabad High Court

Shyam Lal vs State Of U.P. on 11 August, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20711 of 2011
 

 
Petitioner :- Shyam Lal
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- A.P. Tewari,S.S. Tripathi
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Parcha filed by Sri Bharat Singh on behalf of complainant is taken on record.

Put up this case on17.8.2011 as fresh.

Order Date :- 11.8.2011

Gss

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