Harshil Chaudhary vs Director, United College Of ...
2011 Latest Caselaw 3698 ALL

Citation : 2011 Latest Caselaw 3698 ALL
Judgement Date : 10 August, 2011

Allahabad High Court

Harshil Chaudhary vs Director, United College Of ... on 10 August, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 15022 of 2011
 

 
Petitioner :- Harshil Chaudhary
 
Respondent :- Director, United College Of Engineering & Research & Ors.
 
Petitioner Counsel :- Manvendra Nath Singh
 
Respondent Counsel :- C.S.C.,Neeraj Tiwari
 

 
Hon'ble V.K. Shukla,J.

Ten days and no more time is accorded to respondent No.3 for filing counter affidavit. Rejoinder affidavit may be filed within a week thereafter.

List this case on 02.09.2011.

Order Date :- 10.8.2011

SRY

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