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Arti Mishra vs State Of U.P. And Others
2011 Latest Caselaw 3654 ALL

Citation : 2011 Latest Caselaw 3654 ALL
Judgement Date : 9 August, 2011

Allahabad High Court
Arti Mishra vs State Of U.P. And Others on 9 August, 2011
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 19803 of 2011
 

 
Petitioner :- Arti Mishra
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Kshetresh Chandra Shukla
 
Respondent Counsel :- C.S.C.,Neeraj Tiwari,S.K.Pandey,Saumitra Singh,Shailendra Kumar Pandey
 

 
Hon'ble V.K. Shukla,J.

Seventy two hours and no more time is accorded to Sri S.K. Pandey, Advocate for filing counter affidavit. Rejoinder affidavit may be filed within next three days.

List this case in the next cause list.

Order Date :- 9.8.2011

SRY

 

 

 
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