Raj Veer vs State Of U.P.
2011 Latest Caselaw 3633 ALL

Citation : 2011 Latest Caselaw 3633 ALL
Judgement Date : 8 August, 2011

Allahabad High Court

Raj Veer vs State Of U.P. on 8 August, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 51
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20482 of 2011
 

 
Petitioner :- Raj Veer
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Vikas Tiwari
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

List in the week commencing 23.8.2011 along with the record of Cr. Misc. Bail Application No. 18768 of 2011 showing the name of learned counsel for the parties in both cases.

In the meantime learned AGA may file counter affidavit.

Order Date :- 8.8.2011

Gss

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