M/S Krishna Ceramics & Another vs The Regional P.F. Commissioner & ...
2011 Latest Caselaw 3625 ALL

Citation : 2011 Latest Caselaw 3625 ALL
Judgement Date : 8 August, 2011

Allahabad High Court

M/S Krishna Ceramics & Another vs The Regional P.F. Commissioner & ... on 8 August, 2011

Bench: Bala Krishna Narayana




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 47985 of 2003
 

 
Petitioner :- M/S Krishna Ceramics & Another
 
Respondent :- The Regional P.F. Commissioner & Another
 
Petitioner Counsel :- Manoj Kumar Gupta
 
Respondent Counsel :- Satish Chaturvedi
 

 
Hon'ble Bala Krishna Narayana,J.

List has been revised. None appears on behalf of the petitioner to press the petition.

Sri Prashant Mathur, learned counsel for the respondents stated that with the efflux of time the relief claimed by the petitioner in the writ petition has been rendered infructuous.

The writ petition is dismissed as infructuous.

Order Date :- 8.8.2011

Bhaskar

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