Rajiv Kumar Mishra And Others vs Oriental Insurance Company And ...
2011 Latest Caselaw 3493 ALL

Citation : 2011 Latest Caselaw 3493 ALL
Judgement Date : 3 August, 2011

Allahabad High Court

Rajiv Kumar Mishra And Others vs Oriental Insurance Company And ... on 3 August, 2011

Bench: Satya Poot Mehrotra, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 168 of 2010
 

 
Petitioner :- Rajiv Kumar Mishra And Others
 
Respondent :- Oriental Insurance Company And Others
 
Petitioner Counsel :- Azad Khan
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Yogesh Chandra Gupta,J.

Perused the office report dated 13.7.2011/26.7.2011/2.8.2011.

In view of the said office report, let service of notice be awaited.

List this case on 1st September, 2011 with fresh office report regarding service of notice.

Order Date :- 3.8.2011

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