Col. John Taylor And Others vs State Of U.P. And Others
2011 Latest Caselaw 3412 ALL

Citation : 2011 Latest Caselaw 3412 ALL
Judgement Date : 2 August, 2011

Allahabad High Court

Col. John Taylor And Others vs State Of U.P. And Others on 2 August, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 33243 of 2011
 

 
Petitioner :- Col. John Taylor And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Siddharth Khare,Ashok Khare
 
Respondent Counsel :- C.S.C.,Prabhakar Awasthi
 

 
Hon'ble V.K. Shukla,J.

The case has been wrongly listed today. List it again as per earlier directions.

Learned standing counsel as well as Sri Prabhakar Awasthi, Advocate, may file counter affidavit in the connected writ petition also.

Order Date :- 2.8.2011

SRY

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