Narendra Bahadur Singh vs D.K. Gupta Principal Secry (Food ...
2011 Latest Caselaw 3362 ALL

Citation : 2011 Latest Caselaw 3362 ALL
Judgement Date : 1 August, 2011

Allahabad High Court

Narendra Bahadur Singh vs D.K. Gupta Principal Secry (Food ... on 1 August, 2011

Bench: Sanjay Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 1511 of 2011
 

 
Petitioner :- Narendra Bahadur Singh
 
Respondent :- D.K. Gupta Principal Secry (Food And Civil Supply)& Another
 
Petitioner Counsel :- Shailesh Pandey
 
Respondent Counsel :- Sc
 

 
Hon'ble Sanjay Misra,J.

Sri Shalesh Pandey, learned counsel for the applicant prays that this con tempt petition be dismissed as not pressed.

As prayed, the contempt petition is dismissed as not pressed.

No order as to costs.

Order Date :- 1.8.2011

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