Pradeep Kumar vs Union Of India And Others
2011 Latest Caselaw 3354 ALL

Citation : 2011 Latest Caselaw 3354 ALL
Judgement Date : 1 August, 2011

Allahabad High Court

Pradeep Kumar vs Union Of India And Others on 1 August, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 34861 of 2011
 

 
Petitioner :- Pradeep Kumar
 
Respondent :- Union Of India And Others
 
Petitioner Counsel :- Rameshwar Nath,Ashish Jaiswal
 
Respondent Counsel :- A.S.G.I.,Sanjay Singh,Yashwant Verma
 

 
Hon'ble V.K. Shukla,J.

Put up this case on next Monday.

Order Date :- 1.8.2011

SRY

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