Swapnil vs State Of U.P. And Others
2011 Latest Caselaw 3319 ALL

Citation : 2011 Latest Caselaw 3319 ALL
Judgement Date : 1 August, 2011

Allahabad High Court

Swapnil vs State Of U.P. And Others on 1 August, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 27626 of 2011
 

 
Petitioner :- Swapnil
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Smt. Usha Srivastava,Lal Chandra Mishra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

One month's further time is allowed for filing counter affidavit.

List after one month with office report as to service of notice on respondent Nos. 3 and 4.

Order Date :- 1.8.2011

SRY

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