Citation : 2011 Latest Caselaw 970 ALL
Judgement Date : 8 April, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 18027 of 2010 Petitioner :- Sanjay Jaiswal Respondent :- State Of U.P. Petitioner Counsel :- Lav Srivastava,V.P. Srivastava Respondent Counsel :- Govt. Advocate,Rajendra Kumar Pandey Hon'ble B.N. Shukla,J.
Office is directed to list this case after two week after delinking connected cases.
Order Date :- 8.4.2011
SU.
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