Citation : 2011 Latest Caselaw 907 ALL
Judgement Date : 6 April, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 19931 of 2011 Petitioner :- M/S Das'S Friends Builders Pvt. Ltd. Respondent :- Shri Ram Kumar Paliwal And Others Petitioner Counsel :- P.C. Jain Respondent Counsel :- Ashish Jaiswal,Rameshwar Nath Hon'ble Rajes Kumar,J.
Sri Ashish Jaiswal, Advocate filed his Vakalatnama on behalf of respondent no. 1. The same may be placed on record.
Issue notice to respondent nos. 2,3,4 and 5.
Order Date :- 6.4.2011
OP
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