U.P. State Road Transport Corpn. vs C.P. Soni & Another
2011 Latest Caselaw 871 ALL

Citation : 2011 Latest Caselaw 871 ALL
Judgement Date : 5 April, 2011

Allahabad High Court

U.P. State Road Transport Corpn. vs C.P. Soni & Another on 5 April, 2011

Bench: Sibghat Ullah Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - C No. - 54900 of 2002
 

 
Petitioner :- U.P. State Road Transport Corpn.
 
Respondent :- C.P. Soni & Another
 
Petitioner Counsel :- C.P. Srivastava,Anubhav Chandra
 
Respondent Counsel :- C.S.C.,Ashwani Mishra,K.P. Agrawal,Manish Kumar Soni,Miss R. Mariyam,S.S. Agnihotri
 

 
Hon'ble Sibghat Ullah Khan,J.

List on 15.04.2011.

Order Date :- 5.4.2011

vks

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