Gopal Prasad Jaiswal And Others vs Hari Shankar Pathak
2011 Latest Caselaw 845 ALL

Citation : 2011 Latest Caselaw 845 ALL
Judgement Date : 4 April, 2011

Allahabad High Court

Gopal Prasad Jaiswal And Others vs Hari Shankar Pathak on 4 April, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 13556 of 2011
 

 
Petitioner :- Gopal Prasad Jaiswal And Others
 
Respondent :- Hari Shankar Pathak
 
Petitioner Counsel :- P.K. Sinha
 
Respondent Counsel :- S.C.
 

 
Hon'ble Rajes Kumar,J.

List in the week commencing 25.4.2011. Office is directed to give report about the service of notice and petitioner may file affidavit of service.

Till the next date of listing, interim order shall continue provided the condition of interim order granted earlier has been complied with.

Order Date :- 4.4.2011

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