Shri Kali Charan Arya vs Shri Ajay Kumar Agarwal And ...
2011 Latest Caselaw 827 ALL

Citation : 2011 Latest Caselaw 827 ALL
Judgement Date : 4 April, 2011

Allahabad High Court

Shri Kali Charan Arya vs Shri Ajay Kumar Agarwal And ... on 4 April, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 13817 of 2011
 

 
Petitioner :- Shri Kali Charan Arya
 
Respondent :- Shri Ajay Kumar Agarwal And Another
 
Petitioner Counsel :- Rishi Chaddha
 
Respondent Counsel :- S.C.
 

 
Hon'ble Rajes Kumar,J.

Four weeks time is allowed to file rejoinder affidavit.

List in the week commencing 9.5.2011. Till the next date of listing, interim order shall continue provided the condition of interim order granted earlier has been complied with.

Order Date :- 4.4.2011

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