Amar Nath Agarwal vs Rent Control & Eviction Officer ...
2011 Latest Caselaw 762 ALL

Citation : 2011 Latest Caselaw 762 ALL
Judgement Date : 1 April, 2011

Allahabad High Court

Amar Nath Agarwal vs Rent Control & Eviction Officer ... on 1 April, 2011

Bench: Rakesh Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 26771 of 2000
 

 
Petitioner :- Amar Nath Agarwal
 
Respondent :- Rent Control & Eviction Officer /A.D.M.& Others
 
Petitioner Counsel :- S.C.Mandhyan
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rakesh Tiwari,J.

The case is passed over on the illness slip of Sri Madhav Jain, counsel for the respondents.

List this matter after two weeks.

Order Date :- 1.4.2011

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