Smt. Ganga Devi vs Viii Addl. D.J. & Others
2011 Latest Caselaw 749 ALL

Citation : 2011 Latest Caselaw 749 ALL
Judgement Date : 1 April, 2011

Allahabad High Court

Smt. Ganga Devi vs Viii Addl. D.J. & Others on 1 April, 2011

Bench: Rakesh Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 10170 of 1990
 

 
Petitioner :- Smt. Ganga Devi
 
Respondent :- Viii Addl. D.J. & Others
 
Petitioner Counsel :- Santosh Kumar,V.K. Goel
 
Respondent Counsel :- K.M.Dayal,A.K.Gaur,M.K.Gupta,Rajeev Gupta,S.C.
 

 
Hon'ble Rakesh Tiwari,J.

Learned counsel for the petitioner submits that connected writ petition no.10171 of 1990 is dismissed in default and restoration application is pending in this petition before Hon'ble Shishi Kumar, J. Learned counsel for the petitioner submits that this case may be passed over for the day.

As prayed, list this case after three weeks.

Order Date :- 1.4.2011

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