Citation : 2011 Latest Caselaw 739 ALL
Judgement Date : 1 April, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL DEFECTIVE No. - 471 of 1998 Petitioner :- Smt. Mithlesh Saxena Respondent :- Sri Hari Om Saxena Petitioner Counsel :- Vivek Ji Shandliya Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
Passed over on the request of counsel for the appellant.
Order Date :- 1.4.2011
NS
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