New Okhla Industrial Development ... vs Jairam & Ohters
2011 Latest Caselaw 737 ALL

Citation : 2011 Latest Caselaw 737 ALL
Judgement Date : 1 April, 2011

Allahabad High Court

New Okhla Industrial Development ... vs Jairam & Ohters on 1 April, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 417 of 1995
 

 
Petitioner :- New Okhla Industrial Development Authority
 
Respondent :- Jairam & Ohters
 
Petitioner Counsel :- U.S.Awasthi,A.K.Mishra
 
Respondent Counsel :- R.N. Singh,A.K.Rai,A.K.Sharma,K.K.Dwivedi,R.K.Sharma,S.N. Singh
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

List this appeal along with the following 14 appeals:-

1. First Appeal No. 736/1995

2. " " (1041)/1993

3. " " 312/1995

4. " " 313/1995

5. " " 314/1995

6. " " 316/1995

7. " " 416/1995

8. " " 419/1995

9. " " 426/1995

10. " " 427/1995