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Raghunath Chandra Gaur vs Smt. Pratima Jauhari & Others
2011 Latest Caselaw 1334 ALL

Citation : 2011 Latest Caselaw 1334 ALL
Judgement Date : 25 April, 2011

Allahabad High Court
Raghunath Chandra Gaur vs Smt. Pratima Jauhari & Others on 25 April, 2011
Bench: Rakesh Tiwari



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 15689 of 2010
 

 
Petitioner :- Raghunath Chandra Gaur
 
Respondent :- Smt. Pratima Jauhari & Others
 
Petitioner Counsel :- Ajit Kumar
 
Respondent Counsel :- Aparna Burman
 

 
Hon'ble Rakesh Tiwari,J.

Case is passed over on the illness slip of Sri Aparna BJurman, learned counsel for the respondents.

List this matter after two week peremptorily.

Order Date :- 25.4.2011

P

 

 

 
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