Giriraj Maheshwari And Another vs State Of U.P. And Others
2011 Latest Caselaw 1248 ALL

Citation : 2011 Latest Caselaw 1248 ALL
Judgement Date : 20 April, 2011

Allahabad High Court

Giriraj Maheshwari And Another vs State Of U.P. And Others on 20 April, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 
Crl. Misc. Recall Application No. 95553 of 2011
 
IN
 
Case :- CRIMINAL MISC. WRIT PETITION No. - 15517 of 2006
 

 
Petitioner :- Giriraj Maheshwari And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Samit Gopal
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

The writ petition was dismissed in default on 24.5.2007. Appellant has filed an application along with delay condonation application to recall the order dated 24.5.2007.

Cause shown is sufficient. The delay is condoned. The order dated 24.5.2007 is recalled. The writ petition is restored to its original number.

List this case in the next cause list before the appropriate Bench.

Order Date :- 20.4.2011

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