Citation : 2011 Latest Caselaw 1163 ALL
Judgement Date : 18 April, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL FROM ORDER No. - 241 of 2010 Petitioner :- Smt. Neelam Bansal Respondent :- Smt. Rachana & Others Petitioner Counsel :- Pankaj Bharti Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
Steps have been taken. Office to proceed.
Order Date :- 18.4.2011
NS
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