Citation : 2011 Latest Caselaw 1152 ALL
Judgement Date : 18 April, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 52 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 15546 of 2010 Petitioner :- Naipal Singh Respondent :- State Of U.P. Petitioner Counsel :- Shrawan Kumar Dubey Respondent Counsel :- Govt. Advocate Hon'ble Vikram Nath,J.
List this matter in the week commencing 11th July, 2011.
Order Date :- 18.4.2011
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