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U.P.S.R.T.C. Thru' Its Regional ... vs Smt. Priti Kaushik & Others
2011 Latest Caselaw 1015 ALL

Citation : 2011 Latest Caselaw 1015 ALL
Judgement Date : 11 April, 2011

Allahabad High Court
U.P.S.R.T.C. Thru' Its Regional ... vs Smt. Priti Kaushik & Others on 11 April, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 281 of 2003
 

 
Petitioner :- U.P.S.R.T.C. Thru' Its Regional Manager, Moradabad
 
Respondent :- Smt. Priti Kaushik & Others
 
Petitioner Counsel :- Sanjay Kumar Singh
 
Respondent Counsel :- Siddharth
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Appellant has filed an application to  grant some time to file paper book.

Application is allowed. Appellant is granted six weeks time to file the paper book.

List thereafter.

Order Date :- 11.4.2011

NS

 

 

 
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