About I.E.R.L
Founded on Dr. B.R. Ambedkar’s vision that education must be free, fearless, and transformative, the Institute of Excellence in Research and Law (I.E.R.L.) began as a single online Constitution class and has evolved into a national academic community.
About the Internship
This internship is designed as a online academic programme, combining guided lectures by Subhranil Bhowmik ( Founder of I.E.R.L) with research-oriented exercises, enabling participants to develop a deeper understanding of legal principles, judicial reasoning, statutory interpretation, and academic analysis.
Key Details
- Commencement: 1st week of May 2026
- Mode: Online ; Duration: 4 Weeks
- Fees: Absolutely NO payment — not even for certification
Programme Overview
- Week 1: Is the Direct Enforcement of Fundamental Rights through High Courts and the Supreme Court Truly Accessible to All?
- Week 2: Analyzing the technicalities of judicial judgments — ratio decidendi, obiter dicta, framing of legal questions, and judicial narration, with special reference to Kesavananda Bharati v. State of Kerala
- Week 3: Tracing the evolution of the definition of crime through historical and jurisprudential developments
- Week 4: Exploring the substantive and procedural essence of law
Programme Highlights
- Guided academic lectures ensuring conceptual clarity
- Research-oriented exercises to strengthen analytical and interpretative skills
- Emphasis on critical thinking, legal reasoning, and academic articulation
How to Apply?
Join the WhatsApp Group via the link given at the end of the post.
For any issues or queries, please WhatsApp at +91 9863019566
Contact
For any clarification or further documentation, please feel free to contact us at: ierlacademy2024@gmail.com.
Click here to Join the WhatsApp Group.
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