About the Institution

Sleepiz AG is a Zurich based Med-Tech startup with a mission to revolutionize sleep disorder diagnosis through contactless, continuous, nocturnal vital assessment during sleep.

About the Internship

  • Are you interested in intellectual property law?
  • Are you interested in understanding revolutionizing inventions and strategizing protection? Are you passionate about learning and intellectually curious?
  • Do you thrive in a fast paced, innovative work environment where team members hold themselves and others accountable?
  • Are you energized by trying new things, have an agile mindset and enjoy making an impact? If the answers to these questions are a resounding YES, then read on!

Roles & Responsibilities

  • Collaborating with R&D professionals, engineers and data scientists for understanding Sleepiz’s inventions.
  • Conducting extensive research on patent and patentability across international guidelines, including prior art, literature, validity/invalidity, and landscape, amongst others and prepare search reports.
  • Provide technical advice and guidance on patent based on search reports, including assessing the patentability of inventions.
  • Participate in devising intellectual property strategy for our inventions with relevant stakeholders.
  • Facilitate the drafting process of a patent application, amongst other documentation.

How to Apply?

To apply, click here.

Location

Pune, Maharashtra, India

Required Experience

0 – 1 Year

Duration

5 months

Eligibility

Qualifications

  • Law degree holder (LLB/LLM) OR PG or a Certificate Course in IPR, or equivalent.
  • Knowledge on technical, scientific and legal aspects of inventions and intellectual property.
  • Knowledge of drafting patent assets and conducting associated patent analysis and due diligence.
  • Exposure to EPO or USPTO would be advantageous.
  • Analytical thinker with strong conceptual and research skills.
  • Excellent communication skills with the ability to simplify complex information.
  • Self-motivated, dynamic with a can-do attitude and ability to work independently.
  • Be available to work from home, with stable internet bandwidth and your own hardware for 5 months.

Excellent Knowledge of:

  • Intellectual Property Law and Patent Law.
  • Patent research and analysis using patent databases.

For official link, click here.

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