About us
BLC is an established law firm in Gurgaon, India and is engaged primarily in corporate and business matters. Our practice areas are Mergers & Acquisitions, IPR, International taxation.
Interning with us
BLC proposes to offer short-term and long-term internships. These internships will provide an excellent opportunity for law students to familiarise themselves with the above mentioned fields of legal work. It is essential that the applicants applying for an internship with us must have excellent reading, writing and communicative skills. Law Students with sincerity, punctuality, inquisitiveness, analytical and cross-questioning skills willing to learn and work are welcome.
Eligibility
Criteria for candidates applying to internship programme is provided below.
The candidates must be in his 4th year or final year incase of pursuing 5 year integrated LLB course and in final year in case of 3 years LLB program.
Sound knowledge of Companies Act, 2013 along with basic drafting skills.
Work Responsibility
- Legal Research and article writing
- Drafting Agreements
Duration
The internship would be for a minimum duration of 4 weeks and maximum duration of 6 months. Office timings shall be 10:30 a.m. to 6:30 p.m. Work days shall be Monday to Friday.
How to apply?
Prospective interns shall send their curriculum vitae with a brief cover letter on info@businesslawchamber.com.
Short listing and approval of candidature based on eligibility criteria would be done post telephonic interview of the interested candidates.
For any other information regarding our law firm please visit our website by clicking here.
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