About Simran Singh

Simran Singh is experienced in corporate law, risk management, and PoSH advisory, with a strong track record across technology, retail, and hospitality & event management sectors.

About the Opportunity

Office of Simran Singh is inviting applications for the role of interns in online mode. A strong performer may be considered for a full-time position after three (03) months.

Roles and Responsibilities

You’ll work on meaningful legal assignments across corporate and commercial law, with occasional research into civil and criminal law matters.
You can expect to work on contract drafting and negotiation, intellectual property, employment law, data privacy, commercial transactions, regulatory compliance, and litigation support, including drafting of legal notices, suits, written submissions and legal opinions.

Eligibility Criteria

All interested candidates may apply by submitting their application.

How to Apply?

Interested candidates are invited to apply by sending an email to legal.simransingh@gmail.com with the following:

A CV
A short cover letter written by the applicant, outlining their interest in the role and relevant experience
Writing samples, if available. These may include work drafted or published during previous internships or academic pursuits. Applicants are reminded to omit or anonymize any confidential details before sharing.