About the Organiser

The Anbay Legal’s Internship Program is one of its kind in its approach. The organization is looking for highly driven and hardworking interns with strong analytical, leadership and writing skills.

Anbay Legal strives to uphold the quality of knowledge our interns receive by offering them substantial work related to their preference in a particular area of law among the following – Corporate Law including IBC, Criminal, Civil, Service matter, Corporate Compliances, Anti-Corruption etc.

Their aim is to make their interns future ready and for that they try to give them a real and enriching experience during their internship.

About the Internship

The interns can expect to gain an understanding of a particular area of law that they are interested in by getting substantial work in that area.

This can be done by the way of legal research and legal writing on some very specific issues/areas of law. Through this we aim for our interns to improve upon their writing skills as well as their legal comprehension.

  • Mode: Physical
  • Office Hrs: 9:00 am to 6:00 pm Monday to Friday and 9:00 am to 4:00 pm on Saturdays)

No. of Interns

3

Eligibility

We accept internship applications from students from 3rd year or above in a 5 year law course or 2nd year or above in 3 year LL.B.

Location

New Delhi

How to Apply?

  • To gain a command over some indispensable skills for the legal profession, apply for an internship at ANBAY LEGAL by sending us your C.V. (Max. 2 pages) and a Statement of Purpose (Max-250 words) at internship@anbaylegal.com.
  • Shortlisted candidates will get call for an interview.

Stipend

Interns will be provided a performance-based stipend.

Application Deadline

March 10, 2022

Contact information

Balraj Singh
Phone: 011-35592735
Email: anbay.legal@gmail.com

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