About Khanna and Khanna Law Firm
Specializing in structuring and negotiating complex corporate financing transactions, including asset-based financing and debt restructuring, across high-profile sectors such as retail, real estate, and services, both nationally and internationally. Trusted legal advisors to boards of directors, executive management teams, and investors.
About the Internship
Candidates willing to learn drafting and gear up the experience in litigation will be shortlisted.
Duration
Month of Nov and Dec 2025.
Application Procedure
Apply through the link given below.
Contact
Intern Recruiter: Anuja Kumari – 011- 41024745
Email: abhi@khannaandkhannalawfirm.com.
Click here to Apply.
Click here for the Notification.
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